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Bombay High Court

Commissioner Of Income Tax-Tds-2 vs Super Religare Laboratories Ltd on 17 January, 2020

Bench: Nitin Jamdar, M. S. Karnik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        INCOME TAX APPEAL(IT) NO. 1628 OF 2017

 Commissioner Of Income Tax - Tds - 2                         ....Appellants
             V/S
 Super Religare Laboratories Ltd                             ....Respondent

WITH INCOME TAX APPEAL(IT) NO. 1629 OF 2017 Commissioner Of Income Tax-tds-2 ....Appellants V/S Super Religare Laboratories Ltd ....Respondent Mr Suresh Kumar for Appellant CORAM : NITIN JAMDAR & M. S. KARNIK, JJ DATE : 17th January, 2020 P.C. :

At the request of learned advocate for the Appellant No. -, Stand over to 14/02/2020 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 17/01/2020 ::: Downloaded on - 18/01/2020 05:58:21 :::