Bombay High Court
Commissioner Of Income Tax-Tds-2 vs Super Religare Laboratories Ltd on 17 January, 2020
Bench: Nitin Jamdar, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 1628 OF 2017
Commissioner Of Income Tax - Tds - 2 ....Appellants
V/S
Super Religare Laboratories Ltd ....Respondent
WITH INCOME TAX APPEAL(IT) NO. 1629 OF 2017 Commissioner Of Income Tax-tds-2 ....Appellants V/S Super Religare Laboratories Ltd ....Respondent Mr Suresh Kumar for Appellant CORAM : NITIN JAMDAR & M. S. KARNIK, JJ DATE : 17th January, 2020 P.C. :
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