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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(2) in The Gujarat Fire Prevention and Life Safety Measures Act, 2013

(2)The measures for fire prevention and life safety to be taken by the promoter, organiser, owner or occupier of such premises where such temporary structures are likely to take place or the erectors of temporary structures or shamiyana or tents or mandap, as the case may be, shall be such as may be prescribed.