Bombay High Court
Rent Works India Limited vs Spanco Bpo Services Limited And Anr on 19 July, 2024
2024:BHC-OS:10684 3-COMS-14-2015.DOC
Shephali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMMERCIAL SUIT NO. 14 OF 2015
Rent Works India Limited ...Plaintiff
Versus
Spanco BPO Services Limited & Anr ...Defendants
None present, for the Plaintiff.
SHEPHALI
SANJAY
MORMARE CORAM: ARIF S. DOCTOR, J
Digitally signed
by SHEPHALI
SANJAY
DATED: 19th July 2024
MORMARE
Date: 2024.07.22
10:42:07 +0530
PC:-
1.When the mater was called out on the last occasion, it was informed that the Advocates for the Plaintiffs/Applicants had taken a discharged. Thus, the matter is placed today for dismissal.
2. Today, when the matter was called out, none present for the Plaintiff.
3. The Commercial Suit is thus dismissed for non-prosecution.
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