Supreme Court - Daily Orders
Commissioner Of Income Tax Tds 2 Mumbai vs M/S Zee Entertainment Enterprises Ltd on 10 August, 2018
Bench: Madan B. Lokur, S. Abdul Nazeer, Deepak Gupta
ITEM NO.43 COURT NO.3 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).26769/2018
(Arising out of impugned final judgment and order dated 28-02-2018
in ITA No. 1117/2015 passed by the High Court of Judicature at
Bombay)
COMMISSIONER OF INCOME TAX TDS 2 MUMBAI Petitioner(s)
VERSUS
M/S ZEE ENTERTAINMENT ENTERPRISES LTD Respondent(s)
(WITH IA No.106398/2018-CONDONATION OF DELAY IN FILING)
Date : 10-08-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Vikramjeet Banerjee, ASG
Mr. A.K. Srivastava, Adv.
Mr. Amarjeet Singh, Adv.
Mr. Shekhar Vyas, Adv.
Mrs. Anil Katiyar, AOR
Ms. Shruti Agarwal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C) Diary No.19552 of 2018. (SANJAY KUMAR-I) (KAILASH CHANDER) Signature Not Verified AR-CUM-PS COURT MASTER Digitally signed by SANJAY KUMAR Date: 2018.08.11 13:03:50 IST Reason: