Supreme Court - Daily Orders
Rathi Steels Ltd. vs Anshu Prakash on 5 March, 2018
Bench: Kurian Joseph, Mohan M. Shantanagoudar
ITEM NO.28 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 737/2018 in C.A. No. 11258/2016
RATHI STEELS LTD. & ORS. Petitioner(s)
VERSUS
ANSHU PRAKASH & ORS. Respondent(s)
(FOR ADMISSION)
Date : 05-03-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s) Mr. D.K. Garg,Adv.
Mr. Abhishek Garg,Adv.
Mr. Dhananjay Garg, AOR
Mr. Deepak Mishra,Adv.
Mr. R.P. Bansal,Adv.
For Respondent(s) Mr. P.S. Patwalia,Sr.Adv.
Mr. Alok Gupta,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List after four weeks.
(NARENDRA PRASAD) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2018.03.05 18:05:17 IST Reason: