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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Rajasthan - Subsection

Section 45(1) in Rajasthan State Legal Services Authority Regulations, 1999

(1)The term of office of the members of the High Court Legal Awareness Committee nominated under sub-regulation (4) of regulation 44 shall be for two years and they shall be eligible for re-nomination.