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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 27(2)(e) in The Jammu and Kashmir Apartment Ownership Act, 1989

(e)the scales in accordance with which compensation, to be paid for the ejectment of any apartment owner from his apartment, shall be determined as required by sub-section (7) of section 8 ;