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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(b) in Haryana Passenger Transport Scheme, 2003

(b)In particular and without prejudice to the generality of the foregoing powers any place inside or outside the cities be declared as bus stands for specifics routes/permits and several places in the city be declared as stages of operation.