Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] Bombay Presidency - Subsection Section 32(i) in The Bombay Weights and Measures (Enforcement) Act, 1958 (i)in selling any article by weight or measure delivers or causes to be delivered to the purchaser any quantity of that article less than, or
