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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(10) in West Bengal Town and Country (Planning and Development) Act, 1979

(10)"industry" includes the carrying on of any manufacturing process as defined in the Factories Act, 1948 (63 of 1948), and the expression "industrial" shall be construed accordingly;