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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Chattisgarh - Subsection

Section 15(3)(e) in Chhattisgarh Food and Nutritional Security Act, 2012

(e)All households headed by a person registered as construction worker under the provisions of the Building and Other Construction workers (Regulation of Employment And Conditions of Service) Act, 1996 (27 of 1996).