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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(3) in The Tiruchirappalli City Municipal Corporation Act, 1994

(3)It shall come into force on such date, as the Government may, by notification, appoint.The Tiruchirappalli City Municipal Corporation Act, 1994 (Tamil Nadu Act 27 of 1994), came into force on 1st June 1994 vide Municipal Administration and Water Supply Department Notification No. II (2)/MW/2021 Ca-1l)/94 (G, O. Ms. No, 153, M.A. & W.S./ dated 1st June 1994).