Punjab-Haryana High Court
State Of Haryana And Another vs Dharam Singh Saini on 10 May, 2022
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No. 722 of 2021 (O&M)
Date of decision: 10.05.2022
State of Haryana and another ..Appellant (s)
Versus
Dharam Singh Saini ..Respondent (s)
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present- Mr. Shivendra Swaroop, Assistant Advocate General,
Haryana, for the appellant(s).
Mr. Brijender Kaushik, Advocate,
Mr. Bhag Singh, Advocate,
Mr. Pankaj Bali, Advocate for
Mr. Deepak Sharma, Advocate for the landowners.
Mr. Pradeep Chhoker, Advocate for the respondent.
***
ANIL KSHETARPAL, J.
For orders, see detailed order of the even date passed in RFA No. 712 of 2021 titled as State of Haryana and another vs. Bina.
All the pending miscellaneous applications, if any, are also disposed of.
10.05.2022 (ANIL KSHETARPAL) Anjal JUDGE
Whether speaking/reasoned : Yes Whether reportable : No 1 of 1 ::: Downloaded on - 13-05-2022 20:13:49 :::