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Greater Bengaluru City Corporation -

Section 70 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

70. control over them and decide all questions relating to their conditions of service.

Salary and Allowances of the Chief Commissioner.-The ChiefCommissioner shall be paid out of the Corporation Fund such monthly salary andallowances, if any, as may from time to time be fixed by the State Government and shallalso be given such facilities in relation to residential accommodation, conveyance and