Calcutta High Court
Tanaya Industries Pvt Ltd vs Gcm 337 Seogu-Ri And Ors on 13 August, 2025
OCD-6
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
COMMERCIAL DIVISION
ORIGINAL SIDE
CS-COM/57/2024
[Old No. CS/100/2014]
TANAYA INDUSTRIES PVT LTD
VS
GCM 337 SEOGU-RI AND ORS.
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date : August 13, 2025.
Appearance:
Ms. Suchismita Chatterjee Ghosh, Adv.
Mr. Malay Kumar Seal, Adv.
... for the plaintiff
Mr. Hashnuhana Chakraborty, Adv.
Ms. Neelina Chatterjee, Adv.
Ms. Nikita Baid Kothari, Adv.
... for the defendnats
1.The plaintiff has filed the list of exhibits with regard to the documents which have been exhibited through P.W.1 being Exhibit-N to Exhibit- AAA. Let the list of exhibits be kept with the record.
2. Plaintiff's witness is present. Cross-examination is resumed and during his cross-examination a bunch of documents have been marked as Exhibit-1 collectively. Due to paucity of time, cross- examination of the witness could not be completed. Accordingly, cross-examination is deferred.
3. Let the matter appear on 12th September, 2025 at 12:30 PM.
(KRISHNA RAO, J.) RS