Punjab-Haryana High Court
Hardev Singh vs Gurpreet Kaur on 11 February, 2019
103
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CR No.7509 of 2018
Date of Decision : 11.02.2019
Hardev Singh
.....Petitioner
Versus
Gurpreet Kaur
.....Respondent
CORAM : HON'BLE MR. JUSTICE SUDIP AHLUWALIA
Present : Mr. Harsh Aggarwal, Advocate
for the petitioner.
SUDIP AHLUWALIA, J. (ORAL)
On submission of Ld. Counsel for the petitioner, the present Revision Petition is permitted to be dismissed as withdrawn with liberty to the petitioner to seek appropriate alternate remedy before the Ld. Trial Court, in accordance with law.
February 11, 2019 (SUDIP AHLUWALIA)
Dpr JUDGE
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
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