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Punjab-Haryana High Court

Hardev Singh vs Gurpreet Kaur on 11 February, 2019

103
      IN THE HIGH COURT OF PUNJAB AND HARYANA
                   AT CHANDIGARH


                                                 CR No.7509 of 2018
                                                 Date of Decision : 11.02.2019


Hardev Singh
                                                                  .....Petitioner

                                        Versus


Gurpreet Kaur
                                                                .....Respondent

CORAM : HON'BLE MR. JUSTICE SUDIP AHLUWALIA

Present :   Mr. Harsh Aggarwal, Advocate
            for the petitioner.

SUDIP AHLUWALIA, J. (ORAL)

On submission of Ld. Counsel for the petitioner, the present Revision Petition is permitted to be dismissed as withdrawn with liberty to the petitioner to seek appropriate alternate remedy before the Ld. Trial Court, in accordance with law.





February 11, 2019                                    (SUDIP AHLUWALIA)
Dpr                                                         JUDGE
            Whether speaking/reasoned :               Yes/No
            Whether reportable                   :    Yes/No




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