Section 1 in Punjab Major Accident Hazard Control Rules, 1993
1. Short title and commencement.
- (i) These rules may be called [Punjab Major Accident Hazard Control] [Substituted for 'The Punjab Control of Industrial Major Accident Hazards' vide Punjab Notification No. G.S.R.45/C.A. 63/48/S. 112/Amd. (I)/2002, dated 27.11.2002.] Rules, 1993.(ii)They shall come into force at once.
