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State of Nagaland - Section
Section 42 in Nagaland Village Councils Act, 1978
42. [ [Deleted by Nagaland Act No. 7 of 1990, 24.7.1990.]
***]| 42. Control of Area Council.- Subject to the General superintendence and control, of the Slate Government, the Deputy Commissioner, the Additional Deputy Commissioner or the Sub-Divisional Officer (Civil) shall have control over all the Area Councils within their jurisdiction. |