Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 82A in West Bengal Co-operative Societies Rules, 2011 82A. Vesting of assets of Co-operative in the trustees upon issue of debentures. Vesting of assets of Co-operative society in the trustees upon issue of debentures shall be such as specified in section 46 of the Act.
