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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(15) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(15)The fair price shop holder shall not keep any ration card in his possession irrespective of the fact whether such ration cards are registered with him or not.