Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 11] [Entire Act] State of Tripura - Subsection Section 11(n) in Tripura State Rifles Act, 1983 (n)is guilty of any act or omission which, though not specified in this Act, is prejudicial to good order and discipline ; or
