Madhya Pradesh High Court
Dipak Mishra vs The State Of Madhya Pradesh on 20 February, 2023
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR Jabalpur, Dated: 20.02.2023 Due to paucity of time, following matters could not be taken up, therefore, adjourned as under:-
Serial Number Next date of listing 2,3,4,5,6,7,8,9,10,11,12,55,57,58,59,60,61,63,65,66,67,71,72, List after one week 73,74,76,79,80,81,82,85,86,88,89,90,91,92,93,94,96,97,99 102,103,104,106,107,108,109,110,111,113,115,116,117,118, List after two weeks 119,125,126,127,128,129,130,131,132,133,134,135,136,137, 138,139,140,141,142,143,144,145,146,147,148,149,150,151, 152,153,154,155,156,157,158,159,161,163,164,165,166,167, 168,169,171,172,173,174,175,176 178,179,180,181,182,183,184,185,186,188,189,190,191,192, List after three weeks 193,194,195,196,197,198,199,200,201,202,203,204,206,208, 209,210,211,212,213,214,215,216,218,219,220,221,222,223, 224,225,226 228,229,230,232,233,234,235,236,237,238,239,240,241,242, List after four weeks 243,244,245,246,247,248,249,250,251,252,253,256,258,259, 260,261,262 Including connected cases.
Interim order, if any, passed in any of the above matters to continue till next date of hearing.
(DWARKA DHISH BANSAL) JUDGE Signature Not Verified Signed by: RASHMI RONALD VICTOR Signing time: 2/21/2023 4:51:55 PM