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State of Madhya Pradesh - Section

Section 23 in The M.P. Manoeuvres, Field Firing and Artillery Practice Rules, 1964

23. Power to increase rates of compensation.

- The rates prescribed in Rule 22 are the minimum rates at which payment may be made. The Collector may fix rates higher than the minimum rates, having regard to the time of the year and to any other special circumstances applicable to the area.Chapter-VI General