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State of Jammu-Kashmir - Section

Section 11 in Jammu and Kashmir Panchayati Raj Act, 1989

11. Resignation.

- A Sarpanch, Naib-Sarpanch a Panch of Halqa Panchayat may, by writing under his hand, addressed to such authority as may be prescribed, resign his office and his office shall thereupon become vacant.