Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 235] [Entire Act]

State of Tripura - Subsection

Section 235(vii) in Tripura Excise Rules, 1962

(vii)if a whole-time officer is not required, the number of days in a week on which the warehouse will have to be kept open by an Excise Officer;