Section 11(2)(c) in The M.P. Van Bhumi Shashwat Patta Prati Sanharan Adhiniyam, 1973

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

(c)form in which statement shall be recorded by the Collector under sub-section (2) of Section 7;

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