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[Cites 0, Cited by 0] [Section 29(7)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(7)(b) in The Administrative Tribunals Act, 1985

(b)to any other Tribunal, within ninety days from its establishment or within ninety days from the date of receipt of the copy of such decree or order, whichever is later.]