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Union of India - Section

Section 9 in Central Motor Vehicles (Regulation of Bus Service Between Agartala And Dhaka) Rules, 2002

9. Conditions for transport of passengers. - No transport vehicle registered in Bangladesh shall be engaged in the transport of passengers from any point in India to any other point in India, and similarly no transport vehicle registered in India shall be engaged in the transport of passengers from any point in Bangladesh to any other point in Bangladesh.