Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 184] [Entire Act]

State of Uttar Pradesh - Subsection

Section 184(3) in U.P. Revenue Code, 2006

(3)No sale shall take place until the expiry of twenty-one days from the date on which the proclamation is issued under this section.