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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(e) in The West Bengal Public Libraries Act, 1979

(e)[ submit to the Government and to the Council the annual report and other reports from time to time on the working of all public libraries and Local Library Authorities;] [[Clause (e) inserted by W.B. Act 24 of 1985, which was earlier as under :-