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State of Uttar Pradesh - Section

Section 61 in Regulations Under the U.P. Intermediate Education Act, 1921

61. [ [Regulation 59, 60, 61 have been substituted by Notification No. 1745/15-7-10 62/1985, dated 9th September, 1997.] 1 LFkkukUrfjr v/;kid ;k=k HkRrk dk gdnkj ugha gksxkA fQj Hkh mls 160 fdeh0 ds fy, ,d fnu dh nj ls ;k=k le; th vf/kdre rhu fnu rd gksxk Lohd`r fd;k tk;sxkA ;k=k le; ds osru dk Hkqxrku fdlh izfrdwy djkj ds vHkko esa ml laLFkk }kjk fd;k tk;sxk tgka og LFkkukUrj.k gksus ij dk;Z xzg.k djsxkA