Section 2(1)(ii) in Gujarat Panchayats (Suspension of Provisions and Reconversion of Certain Local Areas into Municipal Districts) Act, 1962

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(ii)in the Saurashtra area of the State of Gujarat, the Bombay District Municipal Act, 1901 (Bom. III of 1901) as adapted and applied to that area;

Legal Document View