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Bombay High Court

Suketu J. Mody vs The Commissioner Of Customs Mumbai on 28 August, 2024

Author: K.R. Shriram

Bench: K.R. Shriram

                                                                              Board Sr.No.:-923

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                CUSTOM APPEAL NO. 44 OF 2023

 Suketu J. Mody                                          ....PETITIONER
             V/S
 The Commissioner Of Customs Mumbai                    ....RESPONDENT

Mr Bharat Raichandani (Through VC) a/w Mr Jasmine Dixit i/b UBR Legal for Appellant. Ms Sangeeta Yadav for Respondent.

CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN, JJ DATE : 28th August, 2024 P.C. :

At the request of learned counsel for the Respondent , stand over to 11/09/2024 .
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