Bombay High Court
Suketu J. Mody vs The Commissioner Of Customs Mumbai on 28 August, 2024
Author: K.R. Shriram
Bench: K.R. Shriram
Board Sr.No.:-923
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CUSTOM APPEAL NO. 44 OF 2023
Suketu J. Mody ....PETITIONER
V/S
The Commissioner Of Customs Mumbai ....RESPONDENT
Mr Bharat Raichandani (Through VC) a/w Mr Jasmine Dixit i/b UBR Legal for Appellant. Ms Sangeeta Yadav for Respondent.
CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN, JJ DATE : 28th August, 2024 P.C. :
At the request of learned counsel for the Respondent , stand over to 11/09/2024 .
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