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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Bombay Presidency - Subsection

Section 18(2) in Bombay Children (Management of Remand Homes Maintained by District Associations) Rules, 1955

(2)For the purposes of imparting instruction, the Managing Committee shall in consultation with the Education Inspector divide the children into suitable age groups and lay down a syllabus for literary and craft work separately for each age group. It shall also draw up a time-table for literary and craft programme for each age group in consultation with the Education Inspector. No change in the final syllabus and time-table shall be made without the previous approval of the Education Inspector.