Rajasthan High Court - Jaipur
Santokh Singh vs Smt Mankaur & Ors on 19 March, 2012
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
In the High Court of Judicature for Rajasthan at Jaipur Bench Jaipur S.B.Civil Misc. Appeal No.3889 of 2008 Santokh Singh Vs Smt. Mankaur and another. Date of Order : 19.3.2012 HON'BLE MS. JUSTICE BELA M. TRIVEDI Mr.Ishwar Jain for the appellant By the Court:
1.Learned counsel Mr.Ishwar Jain for the appellant seeks permission to withdraw the appeal.
2.Permission as sought for is granted. The appeal is dismissed as withdrawn.
(BELA M. TRIVEDI) J.
om/P.1/3889 cma 2008 19march 2012 final.doc All corrections made in the judgment/order have been incorporated in the judgment/order being emailed. Om Prakash PA