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Rajasthan High Court - Jaipur

Santokh Singh vs Smt Mankaur & Ors on 19 March, 2012

Author: Bela M. Trivedi

Bench: Bela M. Trivedi

    

 
 
 

 In the High Court of Judicature for Rajasthan at Jaipur Bench Jaipur

 

S.B.Civil Misc. Appeal No.3889 of 2008

Santokh Singh
Vs
Smt. Mankaur and another.

Date of Order        :     19.3.2012


HON'BLE MS. JUSTICE BELA M. TRIVEDI


Mr.Ishwar Jain for the appellant


By the Court:

1.Learned counsel Mr.Ishwar Jain for the appellant seeks permission to withdraw the appeal.

2.Permission as sought for is granted. The appeal is dismissed as withdrawn.

(BELA M. TRIVEDI) J.

om/P.1/3889 cma 2008 19march 2012 final.doc All corrections made in the judgment/order have been incorporated in the judgment/order being emailed. Om Prakash PA