Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Haryana - Subsection Section 7(3) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002 (3)A copy of the proceedings of every meeting of the Board shall be sent to the Government, as soon as may be, after the meeting is held.
