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[Cites 0, Cited by 0] [Section 45A(1)] [Section 45A] [Entire Act]

State of Tamilnadu - Subsection

Section 45A(1)(i) in Tamil Nadu Pension Rules, 1978

(i)in the case of a Government servant retired otherwise on superannuation and where the death-cum-retirement gratuity is withheld on account of disciplinary proceeding pending against him:-