Delhi High Court - Orders
Ishan Sehgal vs Vandna Sehgal & Ors on 23 February, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 196/2022
ISHAN SEHGAL ..... Plaintiff
Through: Mr. Amandeep Singh, Ms. Deeksha
Samadhiya and Ms. Karuna Yadav,
Advs.
versus
VANDNA SEHGAL & ORS. ..... Defendants
Through: Mr. Mandeep Singh Vinaik and Ms.
Thanglunkim, Advs. for D-1.
Mr. Parag P. Tripathi, Sr. Adv. along
with Ms. Simran Mehta and Ms.
Mishika Bajpai, Advs. for D-2, 4, 5,
6.
Ms. Anjali Sharma, Adv. for D-3.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 23.02.2023 IA No.3639/2023 (u/O XXXIX R 1 and 2 CPC) Issue notice.
Learned counsel, as aforesaid, appears and accepts notice on behalf of the defendants.
Let a reply be filed within a period of ten days from today. List on 21.03.2023, the date already fixed.
SACHIN DATTA, J FEBRUARY 23, 2023/cl Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:24.02.2023 11:41:19