Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 14] [Entire Act] Union of India - Subsection Section 14(c) in The Drugs And Magic Remedies (Objectionable Advertisements) Act, 1954 (c)any advertisement relating to any drug sent confidentially in the manner prescribed under section 16 only to a registered medical practitioner; or
