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[Cites 0, Cited by 0] [Section 240] [Entire Act]

State of West Bengal - Subsection

Section 240(1) in The West Bengal Motor Vehicles Rules, 1989

(1)Every public service vehicle shall be either constructed with a fixed and watertight roof or equipped with a water tight hood that may be raised or lowered as required. The top deck of a double-decked vehicle may, however, remain uncovered.