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Union of India - Section

Section 49 in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010

49. Right to appeal.

(1)An officer or employee may prefer an appeal against any order passed under these regulations to the Appellate Authority mentioned in regulation 50 within a period of 45 days from the date of receipt of such order.
(2)The Appellate Authority shall decide the appeal and pass order preferably within a period of 6 months from the date of receipt of the appeal.