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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 93(2)(xii) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(xii)the kind and description of weights and measures and the weighing and measuring instruments in use in a market yard;