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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(1)(iii) in Orissa Minor Minerals Concession Rules, 2004

(iii)An affidavit stating the details of area(s) held by the applicant or with any other person(s) having joint interest by way of mining lease within the State;