Punjab-Haryana High Court
Shanti Sarup Dhamija And Another vs Sunder Lal And Others on 22 May, 2012
Author: Jitendra Chauhan
Bench: Jitendra Chauhan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
FAO No. 3685 of 2001
Date of decision: 22.05.2012
Shanti Sarup Dhamija and another
...Appellants
Versus
Sunder Lal and others
...Respondents
CORAM: HON'BLE MR. JUSTICE JITENDRA CHAUHAN
Present: Mr. Vishal Chaudhri, Advocate,
for the appellant in FAO No1754 of 2001.
None for the respondents.
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JITENDRA CHAUHAN, J. (ORAL)
For the detailed reasons recorded in connected FAO No. 1754 of 2001 titled " The Oriental Insurance Co. Ltd. v. Shanti Sarup Dhamija and Others" of even date , this appeal is dismissed at this stage, with liberty to file a fresh one after the decision of the Ld. Tribunal.
(JITENDRA CHAUHAN) 22.5.2012 JUDGE atulsethi/MS