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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(a) in The Orissa Timber and Other Forest Produce Transit Rules, 1980

(a)He shall pay security deposit duly pledged to the said Divisional Forest Officer at 5 per cent of the market value of the maximum quantity [of timber or bamboos or firewood] [Substituted by SRO No. 224-OGE No. 573, dated 17.5.1983.] or all of these three major forest produces that he may store at any time subject to a minimum of rupees one thousand for the due observance of the provisions of these rules :