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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(f) in Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005

(f)"District Level Sports Association" means a sports unit which represents a Revenue District , in a particular game or sports and is duly affiliated to the concerned District Sports Council, State Level Sports Association and District Olympic Association, and whose affiliating State Level Sports Association has applied for registration to the Registrar;