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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Karnataka - Subsection

Section 31(2) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(2)Research council may co-opt not more than four persons for such period and in such manner as may be prescribed so as to secure adequate representation of different sectors of Animal Husbandry and Fisheries and allied fields.