Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 38 in The Rajasthan Municipalities (Octroi) Rules, 1962

38. Power of compounding of offences.

- Any offence committed by any person under these rules may be compounded according to the provisions of Rajasthan Municipal (Compounding of offences) Rules, 1961.