Supreme Court - Daily Orders
Jasbir Kaur Johal Thr. Gpa Mangal Singh vs Union Of India And Commissioner Of ... on 19 April, 2018
Author: Sanjay Kishan Kaul
Bench: Sanjay Kishan Kaul
ITEM NO.8 COURT NO.2 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 36142/2015
(Arising from the judgment and order dated 19/08/2015 in CWP
No.17089/2015 passed by the High Court of Punjab & Haryana at
Chandigarh)
JASBIR KAUR JOHAL THR. GPA MANGAL SINGH Petitioner(s)
VERSUS
UNION OF INDIA AND ANR. Respondent(s)
Date : 19-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
[IN CHAMBER]
For Petitioner(s) Petitioner-in-person (Not present)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The petition was filed on 14.10.2015 against an interim order. Since then endeavours to call upon the petitioner directing to cure the defects have not been succeeded.
The petition is dismissed for non-prosecution.
(OM PARKASH SHARMA) (RAJINDER KAUR)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by OM
PRAKASH SHARMA
Date: 2018.04.21
13:10:43 IST
Reason: