Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(6) in Conduct of Elections Rules, 1961

(6)Each ballot box shall also be marked with such other distinguishing marks as the Election Commission may direct.